Union of India Vs. Ram Bipat & Ors. [2009] INSC 47 (12 January 2009)
Judgment
CIVIL APPELLATE JURISDICTION INTERLOCUTORY APPLICATION NO.2 OF 2008 IN REVIEW PETITION (C) NO.503 OF 2007 IN SPECIAL LEAVE PETITION (C) NO.623 OF 2007 UNION OF INDIA ....APPLICANT/ Interlocutory application no.2/2008, filed by the Union of India, praying for recall of order dated 2.8.2007 of this Court passed in the Review Petition (Civil) No.503/2007, is dismissed.
.....................J. (TARUN CHATTERJEE)
.....................J. (H.L. DATTU)
NEW DELHI,
JANUARY 12, 2009.
