Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Post Graduate Institute of Medical Education & Research Vs. K.L. Narasimhan & ANR [1997] INSC 490 (2 May 1997)
1997 Latest Caselaw 406 SC

Citation : 1997 Latest Caselaw 406 SC
Judgement Date : May/1997

    

Post Graduate Institute of Medical Education & Research Vs. K.L. Narasimhan & ANR [1997] INSC 490 (2 May 1997)

K. Ramaswamy, S. Saghir Ahmad, G.B. Pattanaik

Act:

Headnote:

With

Civil Appeal Nos. 3175,3177 & 3176 Of 1997 (Arising Out Of Slp (C) Nos. 17366/92, 420 And 3028/93) And Writ Petition (C) No. 781 Of 1995 O R D Er In View Of The Judgments By Hon'ble K.Ramaswamy, J. And Concurring Judgment By Hon'ble G.B. Pattanaik, The Appeals Are Allowed And The Writ Petition Is Disposed Of, But, In The Circumstances, Without Costs.

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter