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WPMS/3478/1996
2026 Latest Caselaw 89 UK

Citation : 2026 Latest Caselaw 89 UK
Judgement Date : 5 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/3478/1996 on 5 January, 2026

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                         COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures


                                      WPMS No.22651 of 1997
                                      With
                                      WPMS No. 3478 of 1996
                                      WPMS No.808 of 2002
                                      Hon'ble Ashish Naithani, J.

Mr. Karmanya Pandey, learned counsel holding brief of Mr. Dharmendra Barthwal, learned counsel for the Petitioner in WPMS No.22651 of 1997.

2. Ms. Mamta Bisht, learned D.A.G. assisted by Mr. Chandra Shekhar Joshi, learned Brief Holder for the State.

3. Learned counsel appearing on behalf of the Petitioner in WPMS No.22651 of 1997 submits that there are related matters detailed as below:-

i. SA No. 66 of 1987.

4. Learned counsel appearing on behalf of the Petitioner in WPMS No.22651 of 1997 further submits that the abovementioned cases are pending before the Court No.4 of Hon'ble Justice Mr. Rakesh Thapliyal, J., in which, arguments have been heard and files have been reserved for pronouncement of judgment. In the said situation, it would be wise that the present matters be also put up before the said Hon'ble Bench.

5. In view of above, let the record of these cases be placed before the Hon'ble the Chief Justice for appropriate direction regarding listing of these matters along with the related cases pending before the abovementioned Coordinate Bench.

(Ashish Naithani, J.) 05.01.2026 Akash

 
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