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WPSS/214/2026
2026 Latest Caselaw 462 UK

Citation : 2026 Latest Caselaw 462 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/214/2026 on 30 January, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      30.01.2026                            WPSS No.214 of 2026
                                            Hon'ble Subhash Upadhyay, J.

Mr. N. K. Adhikari, learned counsel for the petitioner.

2. Mr. Rajeev Singh Bisht, learned Addl. C.S.C. for the State.

3. List this matter on 26.02.2026.

4. Counter affidavit, if any, be filed within three weeks.

5. Urgency application (IA No.1 of 2026) stands disposed of.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026 BS

 
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