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WPMB/63/2026
2026 Latest Caselaw 458 UK

Citation : 2026 Latest Caselaw 458 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMB/63/2026 on 30 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      30.01.2026                        WPMB No.63 of 2026
                                        Hon'ble Subhash Upadhyay, J.

Mr. A.K. Joshi, learned counsel for the petitioner.

2. Mr. Rajeev Singh Bisht, learned Addl. C.S.C. for the State.

3. List this case on 02.02.2026 as fresh.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026

Rajni

 
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