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C528/132/2026
2026 Latest Caselaw 398 UK

Citation : 2026 Latest Caselaw 398 UK
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

C528/132/2026 on 29 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      29.01.2026                        C528 No.132 of 2026
                                        Hon'ble Subhash Upadhyay, J.

Mr. Pradeep Chamyal, learned counsel for the applicant.

2. Mr. V.S. Rawat and Mr. Pankaj Joshi, learned A.G.A. for the State.

3. At the request of learned counsel for the applicant, list this case on 12.02.2026.

4. Urgency Application IA No.1/2026 is disposed of.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026

Rajni

 
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