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SABA/46/2025
2026 Latest Caselaw 397 UK

Citation : 2026 Latest Caselaw 397 UK
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

SABA/46/2025 on 29 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                          COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      29.01.2026                        SABA No.46 of 2025
                                        Hon'ble Subhash Upadhyay, J.

At the request of Mr. Sanjay Kumar, learned counsel holding brief of Mr. Vikas Singh Yadav, learned counsel for the applicant, list this case on 05.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 29.01.2026

Rajni

 
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