WPMB/947/2025
2026 Latest Caselaw 39 UK

Uttarakhand High Court

WPMB/947/2025 on 2 January, 2026

                                                            2026:UHC:35-DB


IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                  AND

  THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

            Writ Petition (M/B) No. 947 of 2025
                           January 02, 2026


 Raj Enterprises                                        ---Petitioner

                                  Versus

 Union of India & Others                      ---Respondents
 --------------------------------------------------------------
 Presence:-
 Ms. Aarushi Batra, learned counsel holding brief of Mr. Piyush Garg, learned
 counsel for the petitioner
 Mr. Manoj Kumar, learned Standing Counsel for the Union of India/respondent
 no.1
 Mr. Shobhit Saharia, learned counsel for respondent nos.2 and 3
 --------------------------------------------------------------
 JUDGMENT :

(per Sri G. Narendar, C.J.)

Learned counsel for the petitioner prays leave

to withdraw the writ petition.

2. Submission is placed on record.

3. Writ petition is dismissed as withdrawn.

(G. NARENDAR, C. J.)

(SUBHASH UPADHYAY, J.) Dated: 02.01.2026 Rajni