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AO/557/2011
2026 Latest Caselaw 36 UK

Citation : 2026 Latest Caselaw 36 UK
Judgement Date : 2 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

AO/557/2011 on 2 January, 2026

Author: Pankaj Purohit
Bench: Pankaj Purohit
             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                   COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                AO No.557 of 2011
                                                Hon'ble Pankaj Purohit, J.

Mr. M.K. Goyal, learned counsel for the appellant (appeared through V.C.).

2. Mr. Prem Prakash Singh Phartiyal, learned counsel for respondent no.3.

3. Mr. Basant Singh, learned counsel holding brief of Mr. Harshpal Sekhon, learned counsel for respondent no.6.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 02.01.2026 AK

 
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