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WPMS/3673/2025
2026 Latest Caselaw 266 UK

Citation : 2026 Latest Caselaw 266 UK
Judgement Date : 9 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/3673/2025 on 9 January, 2026

Author: Ravindra Maithani
Bench: Ravindra Maithani
                  Office Notes,
               reports, orders or
58SL.           proceedings or
        Date                                        COURT'S OR JUDGES'S ORDERS
 No              directions and
               Registrar's order
                with Signatures

                                    Correction Application, MCRC No.2 of 2026
                                    In
                                    WPMS No.3673 of 2025
                                    Hon'ble Ravindra Maithani, J.

Mr. Rishabh Bisht, Advocate for the petitioner.

Heard.

The instant writ petition was decided on 30.12.2025. Now, the correction application has been filed that in Para 6 of the judgment, in the last sentence, instead of respondent no.1, respondent no.2 has been typed.

The correction application is allowed. This clerical mistake is corrected and in the last sentence of the order dated 30.12.2025, in Para 6, the Figure '2' be replaced by figure '1'.

The Correction Application is allowed.

The order dated 30.12.2025 shall be read accordingly.

(Ravindra Maithani J.) 09.01.2026 RV

 
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