WPMS/334/2023
2026 Latest Caselaw 791 UK

Uttarakhand High Court

WPMS/334/2023 on 9 February, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                   COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                WPMS No.334 of 2023
                                                Hon'ble Pankaj Purohit, J.

Mr. Manoj Joshi, learned counsel (appeared through V.C.) holding brief of Mr. Shakti Singh, learned counsel for the petitioners.

2. Mr. Suyash Pant, learned Standing Counsel for the State.

3. Counter affidavit(s) has been filed by respondent nos.2, 3, 4 & 5 along with delay condonation application(s) IA Nos.3/2023 & 4/2023. For the reasons stated, delay condonation application(s) is allowed. Delay in filing the counter affidavit(s) is condoned. Counter affidavit(s) filed by the respondent nos.2, 3, 4 & 5 is taken on record.

4. Supplementary counter affidavit (IA No.7/2024) is also filed by respondent nos.2 & 3. The same is taken on record. Misc. application thus stands disposed of accordingly.

5. Learned counsel for the petitioners may file rejoinder affidavit within four weeks.

6. List on 25.03.2026.

7. Interim order dated 10.02.2023 is extended till the next date of listing.

(Pankaj Purohit, J.) 09.02.2026 AK