BA1/1240/2025
2026 Latest Caselaw 660 UK

Uttarakhand High Court

BA1/1240/2025 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
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               Signatures
                               BA1 No.1240 of 2025

                               Hon'ble Siddhartha Sah, J.

Mr. Vikas Anand, learned counsel for the applicant.

2. Mr. B.N. Maulekhi, learned Deputy Advocate General for the State.

3. The counter affidavit filed by the State is taken on record. The Delay Condonation Application (IA No.1 of 2025) is allowed accordingly.

4. List this case on 10.02.2026.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi