Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

WPCRL/247/2026
2026 Latest Caselaw 648 UK

Citation : 2026 Latest Caselaw 648 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/247/2026 on 4 February, 2026

              Office Notes,
       Date      reports,
                orders or                COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/24                          WPCRL No.247 of 2026
                              Hon'ble Siddhartha Sah, J.

Mr. Gaurav Singh (through Video Conferencing) and Mr. Sushil Kumar, Advocates for the petitioner. Mr. G.S. Sandhu, AAG assisted by Mr. Deepak Bhardwaj, Brief Holder for the State. Learned counsel for the petitioner prays for and is granted 24 hour's time to place on record the missing bail order. List on 06.02.2026.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Sanjay

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter