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WPMS/265/2026
2026 Latest Caselaw 645 UK

Citation : 2026 Latest Caselaw 645 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/265/2026 on 4 February, 2026

              Office Notes,
       Date      reports,
                orders or                  COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/31                          WPMS No.265 of 2026
                              With
                              Urgency Application (IA) No.1 of 2026
                              Hon'ble Siddhartha Sah, J.

Mr. Deepak Chandra, Advocate for the petitioner.

Mr. Suyash Pant and Mr. Sudhir Kumar Nailwal, Standing Counsel for the State/respondent nos.1, 3, 4 and 6. Mr. Sanjay Bhatt, Advocate has accepted notices on behalf of respondent nos.2 and 5. List on 09.02.2026.

In the meanwhile, learned counsel for the respondents may seek instructions. The urgency application stands disposed of accordingly.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Sanjay

 
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