WPMS/241/2026
2026 Latest Caselaw 534 UK

Uttarakhand High Court

WPMS/241/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            WPMS No.241 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Sandeep Tiwari, learned counsel holding brief of Mr. Vipul Sharma, learned counsel for the petitioner.

2. Mr. Kapil Kalra, learned counsel for the caveator through V.C.

3. Learned counsel for the petitioner requests that the matter be taken up after the winter vacation.

4. List this case on 10.02.2026 as fresh.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS