WPMB/64/2026
2026 Latest Caselaw 524 UK

Uttarakhand High Court

WPMB/64/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            WPMB No.64 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Bhagwat Mehra, learned counsel for the petitioner.

2. Mr. J. C. Pandey, learned Standing Counsel for the State.

3. Learned counsel for the petitioner prays for and is granted 24 hours to remove the defects.

4. List this case on 03.02.2026.

5. Meanwhile, learned State Counsel will seek instruction.

6. Urgency application (AI No.1 of 2026) stands disposed of.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS