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WPSS/240/2026
2026 Latest Caselaw 511 UK

Citation : 2026 Latest Caselaw 511 UK
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/240/2026 on 2 February, 2026

                  Office Notes,
                 reports, orders
                 or proceedings
SL. No.   Date    or directions                            COURT'S OR JUDGE'S ORDERS
                 and Registrar's
                   order with
                   Signatures


                                   WPSS No.240 of 2026
                                   Hon'ble Siddhartha Sah, J.

Mr. Dushyant Mainali, Advocate for the petitioner.

2. Mr. N.K. Papnoi and Mr. Suyash Pant, S.C.s' for the State.

3. Counter affidavit, if any, to be filed within three weeks.

4. Since similarly situated petitioners have filed petitions before this Court, namely WPSS Nos.159 of 2026 and 235 of 2026, an interim order in terms of the orders dated 27.01.2026 and 30.01.2026 is called for.

5. List this case on 27.02.2026 along with WPSS No.242 of 2026 and 243 of 2026.

6. In the meantime, one post of Assistant Teacher (Science), Primary School, under O.B.C. Category shall be kept vacant for the petitioner in District Almora, under O.B.C. Category in case the posts are not filled up.

7. Urgency Application (IA No.1 of 2026) and Interim Relief Application (IA No.2 of 2026) stand disposed of accordingly.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 SK

 
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