WPSS/197/2026
2026 Latest Caselaw 510 UK

Uttarakhand High Court

WPSS/197/2026 on 2 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               WPSS No.197 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Anil Kumar Joshi, learned counsel for the petitioner.

2. Mr. B.S. Adhikari, learned counsel for the Caveator.

3. Mr. Anil Kumar Joshi, learned counsel for the petitioner makes a statement at Bar that the impugned order has been revoked. Therefore, the writ petition has become infructuous.

4. In view of the above statement made by the counsel for the petitioner, the writ petition is dismissed as infructuous.

[

(Siddhartha Sah, J.) Vacation Judge 02.02.2026

Ravi