Citation : 2026 Latest Caselaw 1067 UK
Judgement Date : 16 February, 2026
Office Notes,
reports, orders or
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Date COURT'S OR JUDGES'S ORDERS
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16.02.2026 WPMB No. 317 of 2025 and connected cases
M/s Radhika Furniture Alias Radha Devi
--Petitioner
Versus
The Commissioner Sgst
--Respondent
Hon'ble Manoj Kumar Gupta, C.J.
Hon'ble Subhash Upadhyay, J.
1. Ms. Seema Dhingra Bakshi, Ms. Mahendra Singh Rawat, Mr. Rohit Arora, Mr. Shubhang Dobhal, Mr. Tarun Pande, Mr. Ashutosh Posti, Mr. Mukesh Kumar Kapruwan, Mr. Pooran Lal, Mr. Kishore Rai, Mr. Shivanand Bhatt, Mr. Yogesh Pacholia, Dr. Govind Singh Latwal, Ms. Sukhwani Singh, Mr. Arvind Kumar Sharma, Mr. Hemant Singh Mahara, Mr. Ketan Joshi, Mr. Aditya Singh, Ms. Prabha Naithani, Mr. Sagar Kothari, Mr. C.K. Sharma, Mr. Tejas Agarrwal, Mr. Pavan Kumar Nath, Mr. Eshan Sachdeva, Mr. Pooran Singh Rawat & Mr. Pankaj Tiwari, learned counsel for the petitioners.
2. Ms. Puja Banga, learned Brief Holder for the SGST Department.
3. Mr. Shobhit Saharia, learned Standing Counsel for the CGST Department.
4. Mr. Siddharth Jain, learned counsel for Bank of Baroda in WPMB Nos. 92/2025 & 94/2025.
5. As jointly prayed by counsel for the parties, put up this bunch on 18.02.2026.
(Subhash Upadhyay, J.) (Manoj Kumar Gupta, C.J.) 16.02.2026 16.02.2026 Rahul
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