WPSS/1035/2026
2026 Latest Caselaw 3063 UK

Uttarakhand High Court

WPSS/1035/2026 on 16 April, 2026

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                     2026:UHC:2686
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                           COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1035/2026
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Vivek Kathait, Advocate for the petitioner.

Mr. Ganga Singh Negi, Additional Chief Standing Counsel for the State.

Mr. Neeraj Garg, Advocate for the respondent.

2. Mr. Vivek Kathait, learned counsel appearing for petitioner seeks permission to withdraw the writ petition with liberty to file a fresh.

3. Permission granted.

4. The writ petition is dismissed as withdrawn with liberty aforesaid.

(Manoj Kumar Tiwari, J.) 16.04.2026 Mahinder/

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

MAHINDER SINGH 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b089 23c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4 BABA43D2B8F, cn=MAHINDER SINGH Date: 2026.04.16 17:31:40 +05'30'