WPSS/121/2019
2026 Latest Caselaw 3057 UK

Citation : 2026 Latest Caselaw 3057 UK
Judgement Date : 16 April, 2026

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Uttarakhand High Court

WPSS/121/2019 on 16 April, 2026

Author: Ravindra Maithani

Bench: Ravindra Maithani

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
D1-                               WPSS No.121 of 2019
56                                WPSS No.104 of 2019
                                  WPSS No.117 of 2019
                                  WPSS No.364 of 2019
                                  Hon'ble Ravindra Maithani, J.

Mr. H.K. Chaturvedi, Senior Advocate assisted by Mr. Amit Satyawali, Advocate for the petitioners in WPSS Nos. 121, 104 and 117 of 2019.

Mr. Anil K. Bisht, Advocate for the petitioners in WPSS No.364 of 2019.

Mr. R.C. Joshi and Mr. Tarun Mohan, Brief Holder for the State.

Counter affidavits are taken on record. Applications filed, therefor, stand disposed of, accordingly.

Rejoinder affidavits are taken on record. Applications filed, therefor, stand disposed of, accordingly.

Supplementary affidavits are taken on record. Applications filed, therefor, stand disposed of, accordingly.

Arguments heard, but not concluded. List this matter on 08.05.2026. In the meanwhile, parties may file a brief synopsis of their arguments, which they would like to argue at the time of their oral submission.

(Ravindra Maithani J.) 16.04.2026 RV