WPMS/1035/2025
2026 Latest Caselaw 3001 UK

Uttarakhand High Court

WPMS/1035/2025 on 15 April, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                 Office Notes,
                reports, orders
SL.             or proceedings
       Date                                          COURT'S OR JUDGES'S ORDERS
No             or directions and
               Registrar's order
                with Signatures
      15.04.                       WPMS No.1035 of 2025
      2026                         Hon'ble Alok Kumar Verma, J.

Ms. Ruchika Negi, learned counsel holding brief of Mr. Sandeep Kothari, learned counsel for the petitioner.

2. Mr. Ghanshyam Joshi, learned Additional Chief Standing Counsel for the respondent no.1.

3. Ms. Anjali Bhargava, learned counsel for the respondent no.2.

4. Mr. Himanshu Yadav, learned counsel holding brief of Mr. Siddhant Manral, learned counsel for the respondent nos.3 to 6.

5. Learned counsel for the respondents have sought further two weeks' time to file counter affidavits.

6. In the interest of justice, time is granted.

7. Learned counsel appearing for the respondent nos.3 to 6 submitted that the respondent no.3 has died.

8. Learned counsel appearing for the petitioner has sought ten days' time to take necessary steps.

9. List on 18.06.2026.

10. Interim order dated 16.10.2025 is extended till the next date of listing.

(Alok Kumar Verma, J.) 15.04.2026

Pant/