BA1/2140/2025
2026 Latest Caselaw 2963 UK

Citation : 2026 Latest Caselaw 2963 UK
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/2140/2025 on 10 April, 2026

               Office Notes,
            reports, orders or
             proceedings or
No   Date                                     COURT'S OR JUDGES'S ORDERS
              directions and
            Registrar's order
             with Signatures
                                 BA1 No.2140 of 2025
                                 Hon'ble Alok Mahra, J.

Mr. Vinod Sharma and Mr. Kamlesh Budhlakoti, Advocates for the applicant.

Mr. Pradeep Lohani, Brief Holder for the State of Uttarakhand.

2. Learned State Counsel submits that he has received the F.S.L. Report and seeks time to place the same on record by way of a supplementary affidavit.

3. List on 27.04.2026.

(Alok Mahra, J.) 10.04.2026 Arpan

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