Ajay Kumar Pandey vs Union Of India & Others
2026 Latest Caselaw 2654 UK

Uttarakhand High Court

Ajay Kumar Pandey vs Union Of India & Others on 2 April, 2026

Author: Pankaj Purohit

Bench: Manoj Kumar Tiwari, Pankaj Purohit

              Office Notes, reports, orders or
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      Date    proceedings or directions and                                    COURT'S OR JUDGES'S ORDERS
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             Registrar's order with Signatures




                                                 WPSB No.49 of 2021
                                                 Ajay Kumar Pandey                                               ....Petitioner
                                                                               Vs
                                                 Union of India & others                                        .....Respondents
                                                 With
                                                 WPSB No.56 of 2019
                                                 WPSB No.24 of 2021
                                                 WPSB No.37 of 2021
                                                 WPSB No.50 of 2021
                                                 WPSB No.65 of 2021
                                                 WPSB No.229 of 2021
                                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. B.M. Pingal, Mr. S.S. Yadav, Mr. Sandeep Tiwari & Mr. Piyush Tiwari, learned counsel for the petitioner.

2. Mr. S.S. Chaudhary, learned Standing Counsel for the State.

3. Ms. Anjali Bhargava, learned counsel for respondent no.2.

4. Mr. D.C.S. Rawat, learned CGSC for the Union of India.

5. Mr. Satyendra Singh Lingwal, learned counsel for respondent nos.4 to 7 (appeared through V.C.).

6. As prayed, four weeks' time is granted to the State Counsel to file counter affidavit.

7. List on 15.05.2026.

8. Interim order, if any, to continue till then.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 02.04.2026 AK