WPSS/2358/2024
2025 Latest Caselaw 4643 UK

Uttarakhand High Court

WPSS/2358/2024 on 26 September, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

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5                                 WPSS No. 2358 of 2024
                                  Hon'ble Ravindra Maithani, J.

Ms. Anita Pandey, the petitioner present in person.

Mr. Puran Singh Bisht, Additional C.S.C. for the State/respondent no.1.

Mr. Vipul Sharma, Advocate for the respondent nos. 2 to 4.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 26.09.2025 Jitendra