AO/142/2025
2025 Latest Caselaw 4620 UK

Citation : 2025 Latest Caselaw 4620 UK
Judgement Date : 25 September, 2025

Uttarakhand High Court

AO/142/2025 on 25 September, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions               COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               AO No.142 of 2025
                               Hon'ble Alok Mahra, J.

Mr. Piyush Garg, learned counsel for the appellant.

2. Mr. Neeraj Garg, learned counsel for the respondent.

3. Arguments heard.

4. Judgment reserved.

(Alok Mahra, J.) 25.09.2025 BS

Download the LatestLaws.com Mobile App