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SA/163/2014
2025 Latest Caselaw 4392 UK

Citation : 2025 Latest Caselaw 4392 UK
Judgement Date : 17 September, 2025

Uttarakhand High Court

SA/163/2014 on 17 September, 2025

Author: Rakesh Thapliyal
Bench: Rakesh Thapliyal
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                           COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures




                                      SA No. 163 of 2014

                                      Hon'ble Rakesh Thapliyal, J.

1. Mr. B.D. Pande, learned counsel for the appellant.

2. Mr. Rohit Gaur, learned counsel holding the brief of Mr. B.M. Pingal, learned counsel for the respondent.

3. Both the parties are present in court. In compliance of the previous order this court makes an effort for their amicable settlement. Admittedly, they were married in the year 2004 and living separately since 2005 and there are no issues.

4. In view of the judgment of the Hon'ble Apex Court as well of this court admittedly it is a dead marriage.

5. Put up this matter on 22.09.2025.

(Rakesh Thapliyal, J.) 17.09.2025 PR

 
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