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CRLR/175/2019
2025 Latest Caselaw 4243 UK

Citation : 2025 Latest Caselaw 4243 UK
Judgement Date : 11 September, 2025

Uttarakhand High Court

CRLR/175/2019 on 11 September, 2025

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                                                                                    2025:UHC:8090
                     Office Notes,
                    reports, orders
SL.                 or proceedings
         Date                                           COURT'S OR JUDGE'S ORDERS
No.                or directions and
                   Registrar's order
                   with Signatures
      11.09.2025                       CRLR No.175 of 2019
                                       Hon'ble Alok Kumar Verma, J.

The proposed Criminal Revision has been filed challenging the judgment dated 16.02.2019, passed by learned Judge, Family Court, Khatima, District Udham Singh Nagar in Case No.298 of 2013, filed under Section 125 of the Code of Criminal Procedure, 1973.

2. The proposed revisionist and private respondents are not present.

3. The present revision has not been admitted yet.

4. The proposed Criminal Revision (CRLR No.175 of 2019) is dismissed for want of prosecution.

(Alok Kumar Verma, J.) 11.09.2025 JKJ/Pant

 
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