WPMS/2615/2025
2025 Latest Caselaw 4211 UK

Uttarakhand High Court

WPMS/2615/2025 on 11 September, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
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                                  WPMS No.2615 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Vikas Kumar Guglani, learned counsel for the petitioners/defendant Nos.3 and 4.

2. Mr. Anil Dabral, learned Additional C.S.C. with Mr. Sudhir Nailwal, learned Standing Counsel for the State of Uttarakhand/respondent No.1.

3. Ms. Anjali Bhargava, learned counsel for respondent No.2.

4. By means of the present writ petition,

have challenged the order dated 03.06.2023 passed by learned Assistant Collector First Class/SDM, Bazpur Camp, Gadarpur, District Udham Singh Nagar, in Revenue Suit No.22/03 of 2019-20 Nageshwari Devi and Ors. Vs. State of Uttarakhand and Ors., whereby, the application moved by the petitioners/ defendant Nos.3 and 4 has been rejected, as well as the judgment and order dated 11.08.2025 passed by learned Board of Revenue in Revision No.54 of 2022-23 Iqbal Singh and Anr. Vs. State of Uttarakhand and Ors., whereby, the said revision was rejected.

5. It is contended by learned counsel for the petitioners that the impugned order dated 03.06.2023 is highly cryptic and the learned Revisional Court has not considered this aspect.

6. I have gone through the impugned judgment and order. Prima-facie, I am satisfied with the submission made by learned counsel for the petitioners/ defendant Nos.3 and 4.

7. Issue notice to contesting respondent Nos.3 and 4/plaintiffs, returnable within two weeks.

8. Steps to be taken within 03 days.

9. Put up on 13.10.2025.

10. Till the next date of listing, the execution of impugned order dated 03.06.2023 passed by learned Assistant Collector First Class/SDM, Bazpur Camp, Gadarpur, District Udham Singh Nagar, in Revenue Suit No.22/03 of 2019-20 Nageshwari Devi and Ors. Vs. State of Uttarakhand and Ors., shall remain stayed.

(Pankaj Purohit, J.) 11.09.2025 PN