CRJA/43/2025
2025 Latest Caselaw 4200 UK

Uttarakhand High Court

CRJA/43/2025 on 10 September, 2025

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      10.09.2025                        CRJA No.43 of 2025
                                        Hon'ble G. Narendar, C. J.
                                        Hon'ble Subhash Upadhyay, J.

Mr. S.K. Mandal, learned Amicus Curiae for the appellant.

2. Mr. J.S. Virk, learned Deputy A.G. for the State.

3. Heard.

4. Learned Amicus Curiae submits that the appellant is undergoing incarceration pursuant to the judgment of conviction and the life sentence imposed.

5. Hence, Registry is directed to prepare the English translation of the paper book and furnish copy to the Court in four weeks.

6. List on 16.10.2025.

(Subhash Upadhyay, J.) (G. Narendar, C.J.) 10.09.2025 10.09.2025 Rajni