WPSS/2121/2023
2025 Latest Caselaw 4193 UK

Uttarakhand High Court

WPSS/2121/2023 on 10 September, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS No.2121 of 2023

                               Hon'ble Rakesh Thapliyal, J (Through V.C.)

                               1.

Mr. M.C. Pant, Mr. D.N. Sharma and Ms. Manju Bahuguna, learned counsel for the petitioner.

2. Mr. Pradeep Hairiya, learned Standing Counsel for the State.

3. The petitioner is serving as a "Assistant Librarian-cum-Junior Assistant" in the Office of the Advocate General on contractual basis continuously without any break and seeking regularization.

4. In support of the claim of the petitioner, Mr. M. C. Pant, learned counsel for the petitioner relied upon a recent judgment of Hon'ble Apex Court in the case of "Dharam Singh and Others versus State of U.P. and Another, 2025 INSC 998, by referring paragraph 17 to 21.

5. The Copy of the judgment is also handed over to Mr. Pradeep Hairiya, learned Standing Counsel for the State.

6. Let the claim of the petitioner be considered in the light of the aforesaid judgment within three weeks.

7. List this matter on 15.10.2025 at 03:00 PM.

8. Till the next date of listing, the petitioner is permitted to continue in service.

(Rakesh Thapliyal, J.) 10.09.2025 R.Bisht