C482/422/2022
2025 Latest Caselaw 4052 UK

Uttarakhand High Court

C482/422/2022 on 2 September, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.422 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. Tushar Chauhan, learned counsel holding brief of Mr. Aditya Singh, learned counsel for applicant.

2. Mr. S.C. Dumka, learned A.G.A. with Ms. Sweta Badola Dobhal, learned Brief Holder for the State of Uttarakhand/ respondent Nos.1 and 2.

3. Mr. Bhuwan Bhatt, learned counsel for respondent No.3.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 02.09.2025 PN