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Birendra Singh vs State Of Uttarakhand And Others
2025 Latest Caselaw 4050 UK

Citation : 2025 Latest Caselaw 4050 UK
Judgement Date : 2 September, 2025

Uttarakhand High Court

Birendra Singh vs State Of Uttarakhand And Others on 2 September, 2025

                                                                                                          2025:UHC:7771-DB


                                 IN THE HIGH COURT OF UTTARAKHAND
                                            AT NAINITAL
                                                      HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                                                         AND
                                                        HON'BLE SRI JUSTICE SUBHASH UPADHYAY
                                                              02ND SEPTEMBER, 2025
                                                         SPECIAL APPEAL No. 226 OF 2025
Birendra Singh.                                                                                           ...Appellant
                            Versus
State of Uttarakhand and others.                                                                          ...Respondents
 Counsel for the appellant.                                            :   Mr. Pooran Singh Rawat, learned counsel.
 Counsel for the State                                            of   :   Mr. J.C. Pande, learned Standing Counsel for
 Uttarakhand.                                                              the State of Uttarakhand.

JUDGMENT :

(per Sri G. Narendar, C.J.) Counsel for the petitioner prays leave to withdraw the present Special Appeal, with liberty to challenge the subsequent order dated 07.09.2024 of the District Magistrate, handing over the reins of the Camp Office to the third respondent.

2. The submission of learned counsel is placed on record.

3. The Special Appeal stands dismissed as withdrawn, reserving liberty, as prayed for.

As a sequel thereto, the miscellaneous petitions, if any pending, shall stand closed.

_______________ G. NARENDAR, C.J.

___________________ SUBHASH UPADHYAY, J.

Dt: 02nd September, 2025 Rahul

RAHUL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=aa4fa3bee6691397758b14516ed3e6 6e61bf4c848741983ed8c39e4145cf1dab,

PRAJAPATI postalCode=263001, st=UTTARAKHAND, serialNumber=303B55CC3063D34AC45BF8A 192FCAD15C390A1AAD7B39857D2540AE4C 28A4898, cn=RAHUL PRAJAPATI Date: 2025.09.03 12:18:25 +05'30'

 
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