CRLR/257/2025
2025 Latest Caselaw 5051 UK

Uttarakhand High Court

CRLR/257/2025 on 28 October, 2025

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                        COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRLR No. 257 of 2025
                                 With
                                 CRLR No.235 of 2025
                                 Hon'ble Ashish Naithani, J.

Mr. D. C. S. Rawat, learned counsel for the Revisionist in CRLR No.257 of 2025 and learned counsel for the Respondent no.2 in CRLR No.235 of 2025.

2. Mr. Kaushal Sah Jagati and Mr. Yogesh Upadhyay learned counsel for the Revisionist in CRLR No.235 of 2025 and learned counsel for the Respondent no.2 in CRLR No.257 of 2025.

3. Mr. S. S. Chauhan, learned D.A.G. assisted by Mr. Vikash Uniyal, learned Brief Holder for the State.

4. Arguments heard.

5. Judgment reserved.

(Ashish Naithani, J.) 28.10.2025 Akash