CRLR/536/2024
2025 Latest Caselaw 5049 UK

Uttarakhand High Court

CRLR/536/2024 on 28 October, 2025

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                               CRLR No.536 of 2024
                               With
                               CRLR No.483 of 2024
                               Hon'ble Ashish Naithani, J.

Mr. Tejas Aggarwal, learned counsel for the Revisionist appearing through V.C.

2. Mr. Pawan Mishra, learned counsel for the Respondent.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 28.10.2025 Arti