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SPA/293/2019
2025 Latest Caselaw 5026 UK

Citation : 2025 Latest Caselaw 5026 UK
Judgement Date : 27 October, 2025

Uttarakhand High Court

SPA/293/2019 on 27 October, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      27.10.2025                        SPA No.293 of 2019
                                        Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. K.N. Joshi, learned DAG for the State/appellants.

2. Mr. D.K. Tyagi, learned counsel for the respondent.

3. Arguments heard.

4. Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 27.10.2025 BS

 
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