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WPSS/2358/2024
2025 Latest Caselaw 4769 UK

Citation : 2025 Latest Caselaw 4769 UK
Judgement Date : 9 October, 2025

Uttarakhand High Court

WPSS/2358/2024 on 9 October, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
             Office Notes,
      Date      reports,
               orders or                COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
S/1                          WPSS No.2358 of 2024
                             Hon'ble Ravindra Maithani, J.

Ms. Anita Pandey, petitioner in-person. Mr. Pooran Singh Bisht, Additional Chief Standing Counsel for the State/respondent no.1.

Mr. Vipul Sharma, Advocate for respondent nos.2 to 4.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 09.10.2025 Sanjay

 
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