C482/557/2024
2025 Latest Caselaw 5866 UK

Uttarakhand High Court

C482/557/2024 on 28 November, 2025

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                               C482 No.557 of 2024
                               Hon'ble Ashish Naithani, J.

Mr. Pankaj Singh Chauhan, learned counsel for the Applicant.

2. Mr. Vikas Uniyal, learned Brief Holder for the State.

3. Mr. Ayush Kumar, learned counsel for Respondent no.2 through V.C.

4. Heard learned counsel for the parties.

5. Judgment reserved.

(Ashish Naithani, J.) 28.11.2025 Arti