SPA/95/2025
2025 Latest Caselaw 5585 UK

Uttarakhand High Court

SPA/95/2025 on 18 November, 2025

                                                    2025:UHC:10238-DB
HIGH COURT OF UTTARAKHAND AT NAINITAL
     HON'BLE THE CHIEF JUSTICE SRI G.NARENDAR
                                 AND
        HON'BLE SRI JUSTICE SUBHASH UPADHYAY
                Special Appeal No. 95 of 2025

                       18th November, 2025

Pramod Kumar Chanyal and others                -----------Petitioners

                               Versus

State of Uttarakhand and others             ----------Respondents
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Presence:-
Mr. Priyansh Mittal, learned counsel holding brief of Mr. Armaan Pratap
Singh, learned counsel for the petitioners.
Mr. C.S.Rawat, learned C.S.C. assisted by Mr. Gajendra Tripathi, learned
Standing Counsel for the State of Uttarakhand
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JUDGMENT:

(per Mr. G. Narendar C.J.)

Learned counsel for the appellant seeks to

withdraw the Special Appeal on the premise that the

appellants have secured job and in that view the appeal

does not survive for further consideration.

2. Submission is placed on record.

3. The appeal is dismissed as withdrawn.

(G. NARENDAR, C.J.)

(Subhash Upadhyay, J.) Dated: 18.11.2025 KK