Uttarakhand High Court

WPSB/122/2021 on 2 May, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                                                                                                    2025:UHC:3401-DB
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                                 WPSB No. 122 of 2021
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Ashish Naithani, J.

Judgment:(per Hon'ble Manoj Kumar Tiwari, J.)

There is no representation on behalf of petitioners.

2. Mr. Ramji Shrivastava, learned counsel for respondent nos. 2 to 4.

3. Mr. Sanjay Bhatt, learned counsel for respondent no. 6.

4. This Writ Petition was filed in the year 2021, seeking the following reliefs:-

"(i) Issue a writ, order or direction in the nature of certiorari to quash the impugned communication letters dated 14.01.2021 passed by the respondent no. 2 (contained as Annexure No. 9 to this writ petition) by which the decision has been passed not to certify the petitioners as teaching faculty for the year 2020-21 under Section 3(1)

(f) of RMS 2016.

(ii) Issue a writ, order or direction in the nature of mandamus directing the respondents to permit the petitioners to continue on their post of Professor/Assistant Professors at Om Ayurvedic Medical College, Hospital and Research Centre/Respondent no. 5."

5. Mr. Ramji Shrivastava, learned counsel appearing for Central Council of Indian Medicine makes a statement that the Writ Petition would have rendered infructuous by efflux of time, as the Teacher Code was withdrawn for the Academic Session 2020-21.

6. We find substance in the aforesaid submission. In prayer no. 1 there is reference to Academic Session 2020-

7. Thus, we dismiss the Writ Petition as having been rendered infructuous.

(Ashish Naithani, J.) (Manoj Kumar Tiwari, J.) 02.05.2025 Shiksha

SHIKSHA BINJOLA DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=3410ef86ae41ec9fbabcd5dba6b3a2c24b5aa08b09c12f21822fbd40bf639b1c, postalCode=263001, st=UTTARAKHAND, serialNumber=FD80A2D028949381C52796A542D7FF0A9BED00E67B5283D205F18FE29BDF5DD9, cn=SHIKSHA BINJOLA Date: 2025.05.06 16:07:08 +05'30'