M/S Prince Construction Company vs State Of Uttarakhand And Others
2025 Latest Caselaw 290 UK

Uttarakhand High Court

M/S Prince Construction Company vs State Of Uttarakhand And Others on 9 May, 2025

                                                     2025:UHC:3757-DB


      HIGH COURT OF UTTARAKHAND AT NAINITAL
     HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                         AND
          HON'BLE SRI JUSTICE ALOK MAHRA
                   09th MAY, 2025

             WRIT PETITION (MB)NO. 64 OF 2025
M/s Prince Construction Company                 ......Petitioner
Versus
State of Uttarakhand and others.                 .......Respondents

Counsel for the Petitioner   :    Mr.   Bhagwat     Mehra, learned
                                  counsel.
Counsel for the State        :    Mr. C.S. Rawat, learned Chief
                                  Standing Counsel.


JUDGMENT :

(per Mr. G. Narendar, C.J.)

Learned Chief Standing Counsel submits that the

petitioner is L-1; that the work involved is of a small sum of

Rs. 2.52 Lacs for connecting an important approach road to

the Gola Bridge and; that in view of the approaching

monsoon, expeditious execution of the work is necessary.

2. In that view, the submission of the learned Chief

Standing Counsel is placed on record.

3. The writ petition is allowed. In the event of the

work being allotted to the petitioner, the petitioner shall

expedite the execution of the work and complete the same

expeditiously and at any rate, before the onset of the

monsoon, i.e., on or before 15th July, 2025.

4. The writ petition stands ordered accordingly.

5. The work order and other paper works shall be

2025:UHC:3757-DB

completed by the respondents within three days. The

petitioner shall also cooperate and furnish all details as

required within three days.

6. Let a copy of this order be forwarded to the

respondents by way of e-mail forthwith.

7. There shall be no order as to costs.

________________

G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 09th May, 2025 Rathour

PRAVINDRA

DN: c=IN, o=HIGH COURT OF UTTARAKHAND,

SINGH 2.5.4.20=23699ccc2fd40ad81b6fd13323779d9e 3aeb1097d17dbb53d481cabd25946eed, postalCode=263001, st=UTTARAKHAND, serialNumber=1F65499E931DF71CDAF92A40C

RATHOUR C6179B8E010331BA695239171F906FD5C45C4 E8, cn=PRAVINDRA SINGH RATHOUR Date: 2025.05.14 10:41:37 +05'30'