Uttarakhand High Court

WPMS/113/2025 on 1 May, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS No. 113 of 2025
                                 Hon'ble Manoj Kumar Tiwari, J

                                 1.   Mr. Sudhir Kumar, learned counsel for
                                 the petitioner.
                                 2.    Ms. Anjali Bhargava, learned counsel
                                 for respondent no. 6.

3. Issue notice to respondent nos. 1 to 5 returnable at an early date.

4. Apart from normal mode of service, petitioner is permitted to serve respondent nos. 1 to 5 personally. He is also permitted to serve respondents through their counsel appearing before the court below.

5. Steps to be taken within 24 hours. Learned counsel for the petitioner shall file affidavit of service within ten days.

6. List this case on 22.05.2025 immediately after fresh cases.

7. Till the next date of listing, effect and operation of the judgment dated 30.11.2023 passed by Board of Revenue in Second Appeal No. 17 of 2013-14 shall remain stayed.

8. Stay application (IA No. 1 of 2025) stands disposed of.

(Manoj Kumar Tiwari, J) 01.05.2025 Aswal