WPSS/876/2025
2025 Latest Caselaw 2815 UK

Uttarakhand High Court

WPSS/876/2025 on 23 May, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

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26                                 WPSS No. 876 of 2025
                                   Hon'ble Ravindra Maithani, J.

Mr. M.S. Bhandari, Advocate for the petitioner.

Mr. N.K. Papnoi, Standing Counsel for the State.

Learned counsel for the petitioner would submit that the matter is squarely covered by an earlier judgment of this Court, which is Annexure 7.

Learned State counsel seeks time to get instruction in the matter.

List on 06.06.2025.

(Ravindra Maithani, J.) 23.05.2025 Jitendra