WPSS/815/2025
2025 Latest Caselaw 2752 UK

Uttarakhand High Court

WPSS/815/2025 on 21 May, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

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09                                WPSS No.815 of 2025
                                  Hon'ble Ravindra Maithani, J.

Mr. Vinod Tiwari, Advocate for the petitioner.

Mr. N.S. Pundir, D.A.G. for the State. It is the case of the petitioner that the matter is squarely covered by the judgment of this Court passed in WPSS No.2014 of 2023.

Learned State Counsel seeks time to get instructions on that aspect.

List on 04.06.2025.

(Ravindra Maithani J.) 21.05.2025 RV