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C482/735/2022
2025 Latest Caselaw 2712 UK

Citation : 2025 Latest Caselaw 2712 UK
Judgement Date : 20 May, 2025

Uttarakhand High Court

C482/735/2022 on 20 May, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  C482 No.1883 of 2023
                                  With
                                  C482 No.735 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. Prashant Khanna, learned counsel for applicant in C482/1883/2023.

2. Mr. R.P. Nautiyal, learned senior counsel assisted by Mr. Pavan Kumar Nath, learned counsel for applicants in C482/735/2022.

3. Mr. Shailendra Singh Chauhan, learned D.A.G. with Mr. Vikas Uniyal, learned Brief Holder for the State of Uttarakhand/respondent No.1.

4. Mr. Gaurav Kandpal, learned counsel for respondent No.2.

5. Arguments heard.

6. Judgment reserved.

(Pankaj Purohit, J.) 20.05.2025 PN

 
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