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WPSS/356/2025
2025 Latest Caselaw 2468 UK

Citation : 2025 Latest Caselaw 2468 UK
Judgement Date : 21 March, 2025

Uttarakhand High Court

WPSS/356/2025 on 21 March, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
       Office N ot e s,
Date      r e por t s,
         or de r s or                   COURT'S OR JUD GE'S ORD ERS
       pr oce e dings
       or dir e ct ions
              a nd
        Re gist r a r 's
        or de r w it h
        Sign a t u r e s
                           WPSS No.356 of 2025
                           Hon'ble Ravindra Maithani, J.

Mr. Anil K. Bisht and Mr. Guru Prasad Awasthi, Advocates for the petitioner. Mr. Rajeev Singh Bisht, Additional Chief Standing Counsel for State. It is argued that the matter is covered by a judgment of this Court. WPSS No.351 of 2025 has been heard by this Court just before this case, in which, certain directions were issued and learned State counsel has sought time to get instructions.

List along with WPSS No.351 of 2025 on 27.03.2025.

Till then, the operation of the impugned order shall remain in abeyance.

(Ravindra Maithani, J.) 21.03.2025 Sanjay

 
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