CRLR/706/2024
2025 Latest Caselaw 2379 UK

Uttarakhand High Court

CRLR/706/2024 on 17 March, 2025

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                     COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                        Signatures
      17.03.2025                            CRLR No. 706 of 2024
                                            H on'ble Vive k Bha r t i Sha r m a , J.

Mr. Aditya Singh, counsel for the revisionist.

2. Ms. Manisha Rana Singh, learned A.G.A. for the State.

3. Learned counsel for the revisionist would submit that he has supplied the compilation of the judgments to the State counsel being relied upon by him.

4. Learned State counsel seeks and is granted time to go through the said compilation.

5. List this matter on 05.05.2025 for hearing.

( Vive k Bh a r t i Sh a r m a , J.) 1 7 .0 3 .2 0 2 5 Akash