SPA/582/2018
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Uttarakhand High Court

SPA/582/2018 on 10 March, 2025

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              Date                                                            COURT'S OR JUDGES'S ORDERS
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      U   10.03.2025                                   Correction Application No. MCC/28/2019
                                                       In
                                                       SPA No. 582 of 2018
                                                       U   Hon'ble Manoj Kumar Tiwari, J.

U Hon'ble Pankaj Purohit, J.

Mr. Dharmendra Barthwal, Advocate for the appellants.

2. This Appeal was decided by this Court vide judgment dated 19.12.2018.

3. Today, the matter is listed on an application filed by appellant, seeking correction of the judgment.

4. We do not find any good ground to allow the correction application. Accordingly, Correction Application is dismissed.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 10.03.2025 Mahinder/