CRLA/678/2024
2025 Latest Caselaw 2313 UK

Uttarakhand High Court

CRLA/678/2024 on 7 March, 2025

                       Office Notes, reports, orders
SL.                    or proceedings or directions
              Date                                                           COURT'S OR JUDGES'S ORDERS
No                      and Registrar's order with
                                Signatures


          07.03.2025
      U




                                                       CRLA No. 678 of 2024
                                                       With
                                                       CRLA No. 677 of 2024
                                                       CRLA No. 679 of 2024
                                                       CRLA No. 680 of 2024
                                                       CRLA No. 681 of 2024
                                                       CRLA No. 685 of 2024
                                                       U   Hon'ble Manoj Kumar Tiwari, J.

U Hon'ble Pankaj Purohit, J.

Ms. Nitya Ramakrishnan, Senior Advocate assisted by Mr. C.K. Sharma, Advocate for the appellants.

Mr. J.S. Virk, Deputy Advocate General with Mr. Rakesh Joshi, Brief Holder for the State of Uttarakhand.

2. Arguments heard.

3. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 07.03.2025 Mahinder/