WPSS/178/2024
2025 Latest Caselaw 2239 UK

Uttarakhand High Court

WPSS/178/2024 on 4 March, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
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                                  WPSS No. 178 of 2024
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                                   Hon'ble Ravindra Maithani, J.

Mr. Pankaj Miglani, Advocate for the petitioners.

Mr. Rajeev Singh Bisht, Additional C.S.C. for the State.

At the very outset, learned counsel for the petitioners would submit that the matters are covered by the judgment of this Court, which is strongly disputed by learned State counsel. He would submit that there are multiple judgments of this Court and there are contradictions also, therefore, all the matters may be listed on the single day, so that they may be decided.

List on 28.04.2025.

(Ravindra Maithani, J.) 04.03.2025 Jitendra